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[Cites 0, Cited by 0] [Section 56A(1)] [Section 56A] [Entire Act]

State of Kerala - Subsection

Section 56A(1)(b) in Abkari Act, 1 of 1077

(b)manufactures or stocks or causes to be manufactured or stocked any such preparation, other than a bona fide medicinal preparation, within the premises under his control;