Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] Union of India - Subsection Section 12(1) in The Black Money (Undisclosed Foreign Income And Assets) And Imposition Of Tax Act, 2015 (1)A tax authority may amend any order passed by it under this Act so as to rectify any mistake apparent from the record.
