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[Cites 0, Cited by 0] [Section 349(4)] [Section 349] [Entire Act]

Union of India - Subsection

Section 349(4)(o) in The Companies Act, 1956

(o)[ debts considered bad and written off or adjusted during the year of account;] [ Inserted by Act 65 of 1960, Section 127 (w.e.f. 28.12.1960).]