Section 28(1)(i) in The Rajasthan Tax on Professions, Trades, Callings and Employments Rules, 2000

[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(1)(i) in The Rajasthan Tax on Professions, Trades, Callings and Employments Rules, 2000

(i)by delivering or tendering a copy of the notice to the addressee or any adult member of his family residing with him or to a person regularly employed by him; or

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State of Rajasthan - Subsection

Section 28(1)(i) in The Rajasthan Tax on Professions, Trades, Callings and Employments Rules, 2000