Section 6(1) in Himachal Pradesh Minor Minerals (Concession) and Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2015
(1)No mining lease shall be granted in respect of land within a distance of two kilometres from the immediate outer limits of Municipal Corporation/Municipal Committee, one kilometre from the immediate outer limits of Nagar Panchayat, except under special circumstances by the Competent Authority.
