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State of Tamilnadu - Section

Section 67 in Tamil Nadu Educational Inspection Code

67. Return of unanswered references.

- On the 13th day of the first month of each quarter, a return or papers referred to Divisional Inspectors, Inspectress, Chief Inspector of Physical Education, and Inspector of Oriental Schools in the previous quarter but remaining unanswered on that date, and of communications addressed to the Director, on which orders have not been passed, shall be submitted by the Divisional Inspectors, Inspectresses, Chief Inspector of Physical Education and Inspector of Oriental schools to the Director, the subject of each reference being specified. Similar returns shall be submitted quarterly by the District Educational Officers, Basic Educational Officers to the Divisional Inspectors and by the Deputy Inspectors to the District Educational Officers.