Section 5(i) in Compounded Levy Scheme for Mini-Cement Plants, 2001
(i)that such plant deposits in addition to composition amount a late fee, amounting to twenty five percent of the composition amount required to be deposited, for the financial year under this scheme where it exercises option under sub-clause (a) by 31- 1-2004, and such late fee shall be fifty percent of the composition amount if it exercises option under sub-clause (a) by 31-3-2004,
