Andhra Pradesh High Court - Amravati
Narsapur Municipality vs Gorrella Sai Lakshmi on 10 November, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No. APPEAL SUIT No.308 of 2007 PROCEEDING SHEET Sl. DATE ORDER OFFICE No. NOTE
2. 10-11-2023 VGKR,J No representation on either side. List the matter on 20.11.2023.
_________ VGKR,J CVD 2