Calcutta High Court
Hazarilal Das vs State Of West Bengal & Anr on 27 October, 2008
Author: Dipankar Datta
Bench: Dipankar Datta
ORDER SHEET
T.No. 130 of 2008
W.P.No. of 2008
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
HAZARILAL DAS.
-Versus-
STATE OF WEST BENGAL & ANR.
Mr. Sakya Sen, Adv.
...For the Petitioner.
Mr. Dipak Das, Adv.
...For the Respondent.
Before :
The Hon'ble Justice DIPANKAR DATTA. Date: October 27, 2008.
VACATION BENCH.
The Court: List the writ petition on 4th November, 2008 before the appropriate Bench. Service shall be effected in the meantime on the unserved respondent.
All parties concerned are to act on a xerox signed copy of this order on the usual undertakings.
(Dipankar Datta, J.) A/s.