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Calcutta High Court

Hazarilal Das vs State Of West Bengal & Anr on 27 October, 2008

Author: Dipankar Datta

Bench: Dipankar Datta

ORDER SHEET

                                    T.No. 130 of 2008
                                    W.P.No.    of 2008

                          IN THE HIGH COURT AT CALCUTTA
                              Constitutional Writ Jurisdiction
                                     ORIGINAL SIDE

                                         HAZARILAL DAS.

                                              -Versus-

                                         STATE OF WEST BENGAL & ANR.


                                                                  Mr. Sakya Sen, Adv.
                                                                  ...For the Petitioner.

                                                                  Mr. Dipak Das, Adv.
                                                                 ...For the Respondent.

Before :

The Hon'ble Justice DIPANKAR DATTA. Date: October 27, 2008.
VACATION BENCH.
The Court: List the writ petition on 4th November, 2008 before the appropriate Bench. Service shall be effected in the meantime on the unserved respondent.
All parties concerned are to act on a xerox signed copy of this order on the usual undertakings.
(Dipankar Datta, J.) A/s.