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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(6) in Gujarat Money-Lenders Act, 2011

(6)"co-operative society" means a society registered or deemed to have been registered under the Gujarat Co-operative Societies Act, 1961, (Gujarat 10 of 1962) or any other Act relating to co-operative societies and includes a Multi State Co-operative Society registered under the Multi State Co-operative Societies Act, 2002, (39 of 2002);