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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Himachal Pradesh - Subsection

Section 30(1)(b) in Himachal Pradesh Co-Operative Societies Act, 1968

(b)by a member of a society with unlimited liability when required to do so by the Registrar or any person authorised by him by a general or special order or by the financing bank; and