Patna High Court - Orders
Rajeev Kumar Chaudhary vs The Union Of India & Ors on 1 November, 2018
Author: Mohit Kumar Shah
Bench: Mohit Kumar Shah
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.20767 of 2018
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Rajeev Kumar Chaudhary, S/o Late Binod Narayan Chaudhary, resident of
Satpura Colony Mushahari, District-Muzaffarpur carrying his own business
running in the name and style of M/s Rajeev Kumar Chaudhary having its
office at Satpura Colony, Muzaffarpur-842002
... ... Petitioner/s
Versus
1. The Union Of India through the Chairman Railway Board, New Delhi
2. The General Manager, East Central Railway, Hajipur
3. The Divisional Railway Manager, East Central Railway, Danapur, Patna
4. The Senior Divisional Finance Manager, East Central Railway, Danapur,
Patna
5. The Divisional Engineer (head quarter) East Central Railway, Danapur,
Patna
6. The Assistant Divisional Engineer (Works), East Central Railway, Patna
7.The Senior Section Engineer, East Central Railway, Patna
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Pradhan Murli Manohar Prasad
For the Railways : Mr. Amresh Kumar Singh
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CORAM: HONOURABLE MR. JUSTICE MOHIT KUMAR SHAH
ORAL ORDER
2 01-11-2018After some arguments, the learned counsel for the petitioner seeks to withdraw the present writ petition with liberty to raise his grievances before the Respondent No. 3.
Accordingly, the present writ petition is dismissed as withdrawn with the aforesaid liberty.
(Mohit Kumar Shah, J) ajay gupta/-
U