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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(3)(c) in Tamil Nadu Hair Dressers Social Security and Welfare Scheme, 2006

(c)specify forms, records, registers and statements if so, required, in addition to such of those forms, records, registers and statements appended to this Scheme, for the administration of the Scheme, and revise any of such Forms, records, registers and also specify production of additional certificates. Records along with such forms, statement, etc.;