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State of Rajasthan - Section

Section 6 in The Rajasthan Subordinate Accounts Service Rules, 1963

6. Method of recruitment.

- Recruitment to the Service shall be made in the manner specified in column 3 of the Schedule by recruitment in accordance with Part IV of these Rules;Provided that (i) if the appointing authority is satisfied in consultation with the Commission that suitable persons are not available in a particular year for appointment as [Assistant Accounts Officers Grade-II] [Substituted 'Accountants' by Notification No. G.S.R. 26, dated 1.10.2014 (w.e.f. 22.5.1963).] by either promotion or direct recruitment, appointment by either method in relaxation of the prescribed proportion may be made in the same manner as prescribed in these Rules; and
(ii)Special recruitment to the posts of Junior Accountant shall be made from amongst the persons who have passed the Junior Diploma Course Examination and Accounts Clerks according to the criteria and in the manner laid down in Part V of these Rules.
(iii)[ Provided also further that 12 1/2% of the posts of Junior Accountants to be filled in by direct recruitment shall be reserved for being filled in from amongst the ministerial staff of all the departments of the Government holding a post in the Cadre substantively, subject to their being found otherwise eligible for such recruitment under the Rules. This reservation shall be carried forward only to the next succeeding year.] [Inserted by No. F. 2(11)DOP/A-II/83, 23-1-1985.]