Gujarat High Court
State Of Gujarat vs Anwar @ Anu Ishabhai Admani Jate Malek & 1 ... on 26 June, 2008
Author: M.R. Shah
Bench: J.R.Vora, M.R. Shah
CR.A/175/2008 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL APPEAL No. 175 of 2008
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STATE OF GUJARAT - Appellant(s)
Versus
ANWAR @ ANU ISHABHAI ADMANI JATE MALEK & 1 - Opponent(s)
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Appearance :
MS.H.B.PUNANI, ADDL. PUBLIC PROSECUTOR for Appellant(s) : 1,
None for Opponent(s) : 1 - 2.
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CORAM : HONOURABLE MR.JUSTICE J.R.VORA
and
HONOURABLE MR.JUSTICE M.R. SHAH
Date : 26/06/2008
ORAL ORDER
(Per : HONOURABLE MR.JUSTICE M.R. SHAH)
1. Heard Ms.H.B.Punani, learned APP appearing on behalf of the State.
2. Appeal admitted. Bailable warrant be issued against the respondents each in the sum of Rs.5000/- (Rupees Five Thousand only).
[J.R.Vora,J.] [M.R.Shah,J.] sompura HC-NIC Page 1 of 1 Created On Wed Oct 14 01:58:14 IST 2015