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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Tamilnadu - Subsection

Section 76(2) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

(2)The words "State Government" and "Government" in section 161 of the Indian Penal Code (Central Act XLV of 1860) shall, for the purposes of sub-section (1), be deemed to include the Board.