Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] State of Tamilnadu - Subsection Section 58(5) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017 (5)On mutual interest of the child and the foster family, the Child Welfare Committee shall make an order in Form XXX to place the child under foster care.
