Madhya Pradesh High Court
Primus Chemicals Ltd. Thr. Prithvi Raj ... vs Industrial Finance Corporation Of ... on 25 January, 2016
W.P.No.2856/2014
25.01.2016
Let fresh PF be paid for hamdust service of notice on
respondent No. 8 within seven days.
Learned Counsel to take appropriate steps within seven days.
List the matter on 24/02/2016. Interim relief to continue, till the next date of hearing. Certified copy as per rules.
(S.C.Sharma) Judge karuna