Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 140(2)] [Section 140] [Entire Act] State of Goa - Subsection Section 140(2)(c) in The Goa, Daman and Diu Town and Country Planning Act, 1974 (c)the procedure to be followed in regard to the transaction of business at the meetings of the Board;