Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 13 in Bihar Urban Local Body (Community Participation) Rules, 2013

13. Role of ULB.

- (i) Guide and monitor formation/ functioning of the Area Sabha
(ii)Budgetary Provision
(iii)Inclusion of Suggestions/ proposals received from the Area Sabha/Ward Committee
(iv)Selection of Suitable NGOS
(v)Training/capacity building with the help of NGOS