Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48] [Entire Act] State of Andhra Pradesh - Subsection Section 48(p) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020 (p)The conditions of residence of the students of the University and the levying of fees for residence in hostels maintained by the University;
