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[Cites 0, Cited by 45] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(b) in The Prevention of Corruption Act, 1988

(b)obtains or accepts or attempts to obtain, an undue advantage from any person as a reward for the improper or dishonest performance of a public duty or for forbearing to perform such duty either by himself or another public servant; or