Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 7] [Entire Act] State of Bihar - Subsection Section 7(2) in Bihar Shops & Establishments Act, 1953 (2)The State Government may, by notification, after the opening or closing hours for different establishments or for different areas or for different periods of the year.
