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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(3)(i) in Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956

(i)land which was orchard or grove in the agricultural year immediately preceding the year in which the notification under Section 3 was issued;