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[Cites 0, Cited by 0] [Section 58(9)] [Section 58] [Entire Act]

State of Tamilnadu - Subsection

Section 58(9)(c) in Tamil Nadu Pension Rules, 1978

(c)The Head of the Department or Pension Sanctioning Authority, as the case may be, on receipt of the calculation sheet from the Audit Officer, shall keep it in safe custody after making necessary entries in the Register to be maintained for the purpose with proper index,]