Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 137 in The Petroleum Rules, 2002 137. Restriction of storage .-Petroleum Class C shall not be stored together with any other class of petroleum except under and in accordance with a license granted under these rules.
