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State of Gujarat - Section

Section 13 in Senior Sub-Editor, Class III, (Competitive Examination) Rules, 2015

13. Qualifying standard for passing of examination.

- The qualifying standard for preliminary and mains examination shall be determined by the Board from time to time and if necessary, separately for reserved and non-reserved categories of candidates. However, minimum qualifying standard that may be determined by the Board shall not in any case be less than 40% of marks in each test. The candidates who qualify in the Preliminary Examination according to the qualifying standard determined by the Board shall only be called for mains examination.