Delhi High Court - Orders
Union Public Service Commission vs Kalpana Ved on 25 January, 2022
Author: Rajiv Shakdher
Bench: Rajiv Shakdher, Talwant Singh
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8896/2020, CM APPLs. 28662/2020 & 34956/2020
UNION PUBLIC SERVICE COMMISSION ..... Petitioner
Through None.
versus
KALPANA VED ..... Respondent
Through None.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 25.01.2022 [Court hearing convened via video-conferencing on account of COVID-19]
1. There is no representation on behalf of the parties. The position was no different on the previous date.
2. List the matter on 09.09.2022.
RAJIV SHAKDHER, J TALWANT SINGH, J JANUARY 25, 2022/pa
3. At this stage, Mr Naresh Kaushik enters appearance for the petitioner. He has been apprised about the order passed today as well as the next date of hearing.
RAJIV SHAKDHER, J TALWANT SINGH, J JANUARY 25, 2022/pa Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:NEETI KUMARI SHARMA Signing Date:30.01.2022 14:47:58