157. [ [Section 157 was omitted by section 83 of the Madras Estates Land (Amendment) Act, 1934 (Madras Act VIII of 1934).]
***]Eviction of Tenants [and Ejectment of Trespassers] [Inserted by section 84 of the Madras Estates Land (Amendment) Act, 1934 (Madras Act VIII of 1934).]
