Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 15 in Bihar Street Vendors (Protection of livelihood and regulation of Street Vending) Schemes 2017 15. The other categories of persons for preference for issue of Identity card and certificate of vending. - TVC will accord priority for senior citizen, physically challenged, single mothers and widows.
