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[Cites 0, Cited by 0] [Section 2(30)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(30)(b) in Gujarat Prohibition Act, 1949

(b)the spontaneously coagulated juice of such capsules [***] [The words 'which have not been submitted to any manipulation other than those necessary for packing and transport' were deleted by Gujarat 9 of 1978, Section 2(2).]; and