Karnataka High Court
Sri Sudhir P Ghate vs M/S Metropolitan Media Company Ltd on 30 May, 2022
Author: Hemant Chandangoudar
Bench: Hemant Chandangoudar
1 Crl.P.NO.1233 OF 2018
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 30TH DAY OF MAY, 2022
BEFORE
THE HON'BLE MR.JUSTICE HEMANT CHANDANGOUDAR
CRIMINAL PETITION NO.1233 OF 2018
BETWEEN:
SRI SUDHIR P GHATE
S/O PRABHAKAR GHATE
AGED ABOUT 60 YEARS
R/AT NEEDAM
BEHIND SDM LAW COLLEGE
M G ROAD
KODIALBAIL
MANGALURU-575003
...PETITIONER
(BY SRI. J. SATHISH KUMAR, ADVOCATE)
AND:
1. M/S METROPOLITAN MEDIA COMPANY LTD
(FORMERLY KNOWN AS TIMES VPL LIMITED)
HAVING ITS REGISTERED OFFICE AT DU
PARK TRINITY
9TH FLOOR, NO,17, M G ROAD
BENGALURU-560001
AND CORPORATE OFFICE AT NO.40
JAI SAI TOWERS
SAJJANRAO ROAD, V V PURAM
BENGALURU-560004
REPRESENTED BY ITS AUTHORISED SIGNATORY
AND ASSISTANT GENERAL MANAGER
2 Crl.P.NO.1233 OF 2018
2. M/S MAGNUM INTERGRAFIKS PVT LTD
(IN LIQUIDATION)
101, SUPRABHATH, BEJAI
KAPIKAD
MANGALURU-575004
REPRESENTED BY OFFICIAL LIQUIDATOR
12TH FLOOR, RAHEJA TOWER
M.G. ROAD, BENGALURU
...RESPONDENTS
(BY SRI. SANDEEP S. SHAHAPUR, ADVOCATE FOR R1
SRI. REVATHY ADINATH NARDE FOR R2)
THIS CRIMINAL PETITION IS FILED U/S 482 CR.P.C
PRAYING TO QUASH THE COMPLAINT BEARING
C.C.NO.1419/2014 PENDING ON THE FILE OF JMFC (V
COURT) MANGALORE.
THIS PETITION COMING ON FOR ORDER THIS DAY,
THE COURT MADE THE FOLLOWING:-
ORDER
Learned counsel appearing for the petitioner has filed a memo reporting the death of the petitioner.
2. Memo is placed on record.
Accordingly, the petition is dismissed as abated.
Sd/-
JUDGE MR