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[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

State of Telangana - Subsection

Section 53(2)(a) in Telangana Court-fees and Suits Valuation Act, 1956

(a)the value of the items mentioned in Annexure B to Part I of Schedule III shall be deducted from the value of the estate: