Supreme Court - Daily Orders
Manohar Lal Mahajan vs Kuldip Singh Mahal on 8 November, 2021
Author: Hima Kohli
Bench: Hima Kohli
ITEM NO.22 Court 16 (Video Conferencing) SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 12541/2012
MANOHAR LAL MAHAJAN Petitioner(s)
VERSUS
KULDIP SINGH MAHAL Respondent(s)
(Only IA No. 46249/2021 (Appl. for withdrawal of SLP) in SLP (C) NO
18211/2016 is to be listed before Hon'ble Court (In Chambers). )
WITH
SLP(C) No. 18211/2016 (IV-B)
(FOR WITHDRAWAL OF CASE / APPLICATION ON IA 46249/2021
IA No. 46249/2021 – FOR WITHDRAWAL OF CASE / APPLICATION)
Date : 08-11-2021 This petition was called for hearing today.
CORAM :
HON'BLE MS. JUSTICE HIMA KOHLI
[IN CHAMBERS]
For Petitioner(s) Mr. Rameshwar Prasad Goyal, AOR
Ms. Kaveeta Wadia, AOR
Mr. Dinesh S. Badiar, Adv.
For Respondent(s) Mr. Deepak Goel, AOR
UPON hearing the counsel the Court made the following
O R D E R
IA No.46249/2021 in SLP (C) No.18211/2016
1. The present application has been moved by the petitioner seeking leave to withdraw the present petition, on a plea that judgment was reserved in the present matter on 21.02.2019, but has not been pronounced.
Signature Not Verified
2. Digitally signed by Dr. Mukesh Nasa Date: 2021.11.12 The said submission is found to be contrary to the records, 16:02:26 IST Reason:
inasmuch as, judgment was pronounced in the present case as long back as on 14.11.2019.
3. On being confronted with the aforesaid position, learned counsel for the petitioner seeks leave to withdraw the present application.
4. The present application is accordingly dismissed as withdrawn. (ARUSHI SUNEJA) (RAM SUBHAG SINGH) SENIOR PERSONAL ASSISTANT BRANCH OFFICER