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[Cites 0, Cited by 0] [Section 40(7)] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(7)(b) in The Life Insurance Corporation of India (Employees) Pension Rules, 1995

(b)where the surviving person has ceased to be the guardian of such child or children, such family pension shall be payable to the person who is the actual guardian of such child or children.