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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Bombay Presidency - Subsection

Section 2(f) in The Bombay Khar Lands Development Board (Reconstitution) Order, 1959

(f)"Karnataka area" means the Bijapur, Dharwar and Kanara districts, and the Belgaum district except the Chandgad taluka transferred from the former State of Bombay to the new State of Mysore.