Patna High Court - Orders
Rama Nand Singh vs The State Of Bihar on 18 October, 2016
Author: Ravi Ranjan
Bench: Ravi Ranjan
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.42800 of 2016
Arising Out of PS.Case No. -25 Year- 2013 Thana -TARIYANI CHOWK District- SHEOHAR
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Rama Nand Singh
.... .... Petitioner
Versus
The State of Bihar
.... .... Opposite Party
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Appearance :
For the Petitioner/s : Mr. Ratanakar Jha, Advocate
For the Opposite Party/s : Mr. Binay Krishna, A.P.P.
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CORAM: HONOURABLE DR. JUSTICE RAVI RANJAN
ORAL ORDER
2 18-10-2016As prayed, put up this matter after decision of Criminal Miscellaneous No.25276 of 2016 which has been referred to Larger Bench.
(Dr. Ravi Ranjan, J) V.K. Pandey/-
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