Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Patna High Court - Orders

Rama Nand Singh vs The State Of Bihar on 18 October, 2016

Author: Ravi Ranjan

Bench: Ravi Ranjan

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                      Criminal Miscellaneous No.42800 of 2016
                       Arising Out of PS.Case No. -25 Year- 2013 Thana -TARIYANI CHOWK District- SHEOHAR
                     ======================================================
                     Rama Nand Singh
                                                                            .... .... Petitioner
                                                      Versus
                     The State of Bihar
                                                                       .... .... Opposite Party
                     ======================================================
                     Appearance :
                     For the Petitioner/s     :  Mr. Ratanakar Jha, Advocate
                     For the Opposite Party/s   : Mr. Binay Krishna, A.P.P.
                     ======================================================
                             CORAM: HONOURABLE DR. JUSTICE RAVI RANJAN
                                           ORAL ORDER

2       18-10-2016

As prayed, put up this matter after decision of Criminal Miscellaneous No.25276 of 2016 which has been referred to Larger Bench.

(Dr. Ravi Ranjan, J) V.K. Pandey/-

U