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[Cites 0, Cited by 4] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(28) in Orissa Value Added Tax Act, 2004

(28)"Manufacture" means any activity that brings out a change in an article or articles as result of some process, treatment, labour and results in transformation into a new and different article so understood in commercial parlance having a distinct name, character and use, but does not include such activity of manufacture as may be notified;