(19)Manufacture:- "Manufacture" includes every process, whether natural or artificial, by which any fermented, spirituous, or intoxicating liquor or intoxicating drug is produced, [prepared [compounded] [Substituted for the words 'or pepared' by section 3 (v) of Act V of 1091.] or blended] and also redistillation and every process for the rectification of liquor.[(19A) Bottle:- "Bottle" means to transfer liquor from a cask or other vessel to bottle, jar, flask or similar receptacle for the purpose of sale, whether any process of manufacture be employed or not, and includes rebottling] [Inserted by Section 3(vi) of Act v of 1091.].
