Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act] State of Rajasthan - Subsection Section 7(1)(d) in The Rajasthan Lands and Buildings Tax Act, 1964 (d)the amount which in the opinion of the owner is the market value of the land or building or both; and