Rajasthan High Court - Jodhpur
Ajay Kumar vs State Of Rajasthan on 5 July, 2022
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 4003/2022
1. Ajay Kumar S/o Late Shri Suresh Kumar, Aged About 24 Years, R/o House No. 22, Jambeshwar Colony, Chak 7 Z, Tehsil And District Sriganganagar (Raj.)
2. Shakuntla Devi W/o Late Shri Suresh Kumar, Aged About 48 Years, R/o House No. 22, Jambeshwar Colony, Chak 7 Z, Tehsil And District Sriganganagar (Raj.)
3. Vipin S/o Late Shri Suresh Kumar, Aged About 21 Years, R/o House No. 22, Jambeshwar Colony, Chak 7 Z, Tehsil And District Sriganganagar (Raj.)
4. Komal D/o Late Shri Suresh Kumar, Aged About 26 Years, R/o House No. 22, Jambeshwar Colony, Chak 7 Z, Tehsil And District Sriganganagar (Raj.)
----Petitioners Versus
1. State Of Rajasthan, Through P.P.
2. Smt. Aarti W/o Ajay Kumar, Aged About 24 Years, D/o Shri Bhagwan Das, R/o Ward No. 20 Dhanak Mohalla, Near Shiv Mandir, Gajsinghpur, P.S. Gajsinghpur, District Sri Ganganagar (Raj.)
----Respondents For Petitioner(s) : Mr. Himmat Jagga For Respondent(s) : Mr. Gaurav Singh, Public Prosecutor JUSTICE DINESH MEHTA Order 05/07/2022
1. Issue notice to the respondent No.2, returnable within six weeks.
2. Meanwhile, petitioner No.3 and 4, who are brother-in-law and sister-in-law of the respondent No.2 respectively, shall not be (Downloaded on 05/07/2022 at 08:49:31 PM) (2 of 2) [CRLMP-4003/2022] arrested in connection with FIR No.96/2022, P.S. Gajsinghpur, District Sriganganagar.
(DINESH MEHTA),J 234-Ramesh/-
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