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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Chattisgarh - Subsection

Section 26(4) in Chhattisgarh District Mineral Foundation Trust Rules, 2015

(4)The Settlor shall have the power to decide the setup of the staff to run the trust in the District and decide whether to recruit the staff or take on deputation or appoint on contractual basis.