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Union of India - Section

Section 12 in The Mumbai Port Trust (Licensing and Control of Pilots) Regulations, 2007

12. Pilot boarding or disembarkation at the entry point of the Port including identification of Pilot Launch or Vessel.

- (i) The Pilot shall board incoming vessels from pilot launch and disembark from outgoing vessels by pilot launch at a position due cast of the Prongs Reef Buoy position or at any other suitable and safe location as directed by the Dock Master Control Station,
(ii)The Pilot launch shall have the word "Pilot" amid ships on each side.
(iii)During the day the pilot launch shall exhibit day or night signal as per international regulations.