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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(aaa) in The Rajasthan Excise (Grant of Hotel Bar/Club Bar/Restaurant Beer Bar Licences) Rules, 1973

(aaa)"Category" means Star category as adjudged by the Department of Tourism, Government of India, or any other authority authorized specially for this purpose by the Government of India.]