Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 424H] [Entire Act] Union of India - Subsection Section 424H(ii) in The Companies (Second Amendment) Act, 2002 (ii)all books of account, registers, maps, plans, records, documents of title or ownership of property and all other documents of whatever nature relating thereto;