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Bombay High Court

Vasantrai Harilal Gohil And Anr vs Irb Infrastructure Developers Ltd. And ... on 21 March, 2022

Author: Madhav J. Jamdar

Bench: G.S. Patel, Madhav J. Jamdar

                                                                          30-ASFA-187-2021.DOC




                      Sonali



                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      CIVIL APPELLATE JURISDICTION
                                        FIRST APPEAL NO. 187 OF 2021


                      Vasantrai Harilal Gohil & Anr                             ...Appellants
                            Versus
                      IRB Infrastructure Development Ltd & Ors                ...Respondents


                      Mr Piyush Raheja, i/b Abhishek L Tripathi, for the Appellants.
                      Ms Gulnar Mistry, with Teresa Daulat & Mohanish Patkar, i/b TRD
                           Associates, for the Respondents.


                                              CORAM        G.S. Patel &
                                                           Madhav J. Jamdar, JJ.

DATED: 21st March 2022 PC:-

1. The Plaintiffs will serve the Respondents. Service may be effected directly on the Advocate on record for Respondent No.1.

All the other Respondents will need to be individually served. Digitally signed by SONALI SONALI MILIND MILIND PATIL PATIL Date:

2022.03.22

2. The separate First Appeals by Defendants have been 13:04:06 +0530 admitted.

3. List the First Appeal on 4th April 2022.

(Madhav J. Jamdar, J) (G. S. Patel, J) Page 1 of 1 21st March 2022