Bombay High Court
Vasantrai Harilal Gohil And Anr vs Irb Infrastructure Developers Ltd. And ... on 21 March, 2022
Author: Madhav J. Jamdar
Bench: G.S. Patel, Madhav J. Jamdar
30-ASFA-187-2021.DOC
Sonali
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
FIRST APPEAL NO. 187 OF 2021
Vasantrai Harilal Gohil & Anr ...Appellants
Versus
IRB Infrastructure Development Ltd & Ors ...Respondents
Mr Piyush Raheja, i/b Abhishek L Tripathi, for the Appellants.
Ms Gulnar Mistry, with Teresa Daulat & Mohanish Patkar, i/b TRD
Associates, for the Respondents.
CORAM G.S. Patel &
Madhav J. Jamdar, JJ.
DATED: 21st March 2022 PC:-
1. The Plaintiffs will serve the Respondents. Service may be effected directly on the Advocate on record for Respondent No.1.
All the other Respondents will need to be individually served. Digitally signed by SONALI SONALI MILIND MILIND PATIL PATIL Date:
2022.03.22
2. The separate First Appeals by Defendants have been 13:04:06 +0530 admitted.
3. List the First Appeal on 4th April 2022.
(Madhav J. Jamdar, J) (G. S. Patel, J) Page 1 of 1 21st March 2022