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Bombay High Court

Axis Bank Limited vs Quartz Estate Management Services ... on 1 March, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                              Board Sr.No.:-35

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                        SUITS NO. 1401 OF 2019

 Axis Bank Limited                               ....PLAINTIFF
             V/S
 Quartz Estate Management Services India Pvt ....DEFENDANT
 Ltd And 2 Ors

                       WITH
      NOTICE OF MOTION (SUITS) NO. 2542 OF 2019
                         In
                 SUITS 1401 OF 2019

 Axis Bank Limited                             ....PETITIONER
             V/S
 Quartz Estate Management Services India Pvt....RESPONDENT

Ltd And 2 Ors CORAM : HON'BLE SHRI JUSTICE ABHAY AHUJA J DATE : 1st March, 2024 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 14/03/2024 ( ASSOCIATE ) Page 1/1 ::: Uploaded on - 02/03/2024 ::: Downloaded on - 10/03/2024 04:04:23 :::