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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of West Bengal - Subsection

Section 58(2) in New Town, Kolkata Development Authority Act, 2007

(2)If the Development Authority decides for reasons to be recorded in writing, to take over a private street, whether upgraded or not, it may, not withstanding anything contained in this section, declare such street to be a public street.