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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(2)(e) in Uttrkhand Hills Consolidation of Holdings and Land Reforms Act, 2016

(e)"Consolidation Records" means maps, registers, shape letters and notices during the proceeding of consolidation or voluntary consolidation who will be also kapt as digital as may possible;