Section 164(1)(a) in The Coal Mines Regulations, 2011

[Cites 0, Cited by 0] [Section 164(1)] [Section 164] [Entire Act]

Union of India - Subsection

Section 164(1)(a) in The Coal Mines Regulations, 2011

(a)shall be installed, located and worked in such a manner that-

(i)a sufficient quantity of air shall, at all times, reach it so as to ensure that it does not re-circulate air;

(ii)there is no risk of the air which it circulates being contaminated by any substantial quantity of inflammable or noxious gases or dust; and